| DATE OF ASSUMPTION | 04-04-1989 |
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POLITICAL
PARTY (on which elected) |
N/A |
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DATE
OF BIRTH |
28-01-1959 |
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EDUCATION |
B.Sc., LL.B. |
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MARITAL
STATUS |
Married |
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CHILDREN |
One daughter
and
one son |
Sumit Kumar |
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CAREER
(in
outline only) |
Served in Army as an officer under Training in Officers Training School, Madras; Enrolled as an Advocate in September, 1982 and practiced at the Punjab & Haryana High Court Bar from 1982-1989; |
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Appointed as Assistant Advocate General, Haryana in February, 1988 and worked as such till 4th April, 1989 when appointed as Secretary, Haryana Vidhan Sabha and working as such till-to-date ;has distinguished record of practice at Bar as Advocate as well as Assistant Advocate General, Haryana having conducted important service matters; Ex-officio Secretary of Commonwealth Parliamentary Association (Haryana Branch); Ex-officio Secretary of Indian Parliamentary Association (Haryana Group); |
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CONFERENCE, SEMINARS, ATTENDED/VISITS ABROAD |
Attended 35th Commonwealth Parliamentary Conference at Barbados in 1989; 37th Commonwealth Parliamentary Conference held at New Delhi in 1991; Inter Parliamentary Union Conference held at New Delhi in 1993; 52nd Commonwealth Parliamentary Conference held in Abuja, Nigeria in September, 2006; Regional Conference of Commonwealth Parliamentary Association of Asia and South East Asia Regions in 2000 at Calcutta; Conferences of Presiding Officers and Secretaries of Legislative Bodies in India held in different places from time to time; Conference on Legislative Control over Public Purse held in Lucknow, 2000; other important Conferences with regard to Constitutional & Parliamentary subjects & Chairpersons of the Legislative Committees of House in Parliament House; attended CPA Asia region Conference at Colombo, Sri Lanka in September, 2003. |
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INTERESTS/RECREATION |
Reading of
constitutional books as well as other books. |
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ADDITIONAL
INFORMATION |
Contributed articles in Journals and Magazines in India
and abroad such as ‘The Parliamentarian Journals', journals of Constitutional &
Parliamentary Studies and journals published by other State Legislatures. |
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FOREIGN
TRAVELS |
Barbados, England, Italy, Spain, Sweden, America, Canada,
Hong-Kong, Thailand, Sri Lanka and Nigeria. |
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