Parliamentary Affairs Minister, Haryana
| Assembly Constituency | Kaithal ( Haryana ) |
RANDEEP SINGH SURJEWALA |
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| Party | Indian National Congress (INC) | ||
| Father’s Name | Ch. Shamsher Singh Surjewala | ||
| Date of Birth | 03 June 1967 | ||
| Place of Birth | Narwana (Haryana) | ||
| Marital Status | Married | ||
| Date of Marriage | - | ||
| Spouse’s Name | Smt. Gayatri Surjewala | ||
| No. of Sons | 2 | ||
| No. of Daughters | - | ||
| Educational Qualifications | B.Com (Hons.), M.A.(Pol Sc.), LL.B | ||
| Profession | Lawyer | ||
| Permanent Address | Surjewala Bhawan, Railway Road, Narwana, Distt. Jind, Haryana | ||
| Present Address | -Kothi No. 48, Sector 2, Chandigarh | ||
| Positions Held |
1990-1995 : |
Chairman, Haryana Lawyers Forum | |
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1992-2000 : |
Senator, Panjab University, Chandigarh | ||
| 1992-2000 : |
(i) Elected Member of Syndicate of Panjab University three times. (ii) Elected Chairman, Joint Consultative Machinery, Panjab University. (iii) Elected Member, Academic Council, Panjab University. (iv) Chairman, Youth Affaris Committee, Panjab University. |
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| 1994-1998 : | General Secretary, Haryana Pradesh Youth Congress | ||
| 1996- 1999 : |
Spokesperson, Congress Legislative Party. |
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| 1996-2000 : | Elected Member of Haryana Legislative Assembly from Narwana Constituency | ||
| 1996-2000 : | Chief Whip, Congress Legislative Party, Haryana Legislative Assembly | ||
| 1997-1998 : | Member, Faculty Consultative Committee in the Law Faculty of Panjab University, Chandigarh | ||
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March 2000 - 2005 : | President, Indian Youth Congress | |
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Feb., 2005 : |
Member, Sam Pitroda Committee of AICC on Party Reforms | ||
| 2004-2005 : | (i) Working President, Haryana Pradesh Congress Committee. | ||
| (ii) Secretary All India Congress Committee | |||
| 2005 : | Elected Member of Haryana Legislative Assembly from Narwana Constituency | ||
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2005-2007 : | Governor, Nehru Yuva Kendra Sangathan. | |
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10th March |
2005- continue : | Cabinet Minister in Haryana Council of Ministers | |
| Social And Cultural Activities | Redressing the grievances of people; working for the social and youth welfare | ||
| Favourite Pastime and Recreation | Spending time with family | ||
| Sports and Clubs | Tracking and Camping | ||
| Countries Visited | USA, UK, Canada, Taiwan, Hong Kong, Thailand, Benelaux countries and European nations | ||
| Hobbies | Long walk, poetry and listening Gazals | ||
| Favourite Subject | Social Welfare | ||
| Conference Attended | Commonwealth Lawyers Conference and SAARC Lawyers Conference | ||