Sr No

Particulars

Entitled amount/other relevant details

1.

Salary

 ` 20,000/- P.M.

2.

Daily Allowances

` 1,500/- per day

 ii) Sumptuary Allowance

` 5,000/- per month

A member is entitled to Secretarial allowance @ ` 10,000/- per mensem which the Haryana Vidhan Sabha Secretariat pay to the person notified by the member to the Secretariat as his Secretary and the person so notified by the member is to render assistance to him/her at his/her pleasure

5.

Telephone Allowance

An amount of ` 10,000/- per month is paid is to a Member provided with a telephone, under the Act.

6.

Accommodation

(i) There are 40 rooms in the MLAs Hostel, Haryana and  charges for One room are ` 25.00 per day including Water & Electricity Charges.
ii) Telephone has also been provided in each room in the MLAs Hostel, Haryana An amount of `  5/- per day is charged as rent towards local calls.
iii) There are 38 MLAs flats, 09 Servant Quarters and 27 Motor Garages for the use of Members. The charges/rent is as under:-
a) MLAs Flat @ ` 140/- per month (including furniture charges )
b) Servant quarter @ ` 10.00 per month.
c) Moter Garage @ ` 10.00 per month.

7.

Payment of Water/electricity Charges in the MLAs Flats/SQs/MGs

The Members are responsible for the payment of Electricity and  Water Charges at their level.

8.

Medical Facilities

Each Members is entitled to such Medical Facilities for himself and dependent Members of his family including the dependent parents as are provided to Group ‘A’ Officers before the issuance of notification dated 06^th May, 1986. A member and members of his family may get medical treatment in case of emergency as indoor patient from a private hospital/ institution and is also entitled to the facility of reimbursement of expenditure subject to certain conditions.

i) Motor Car Advance:

` 10,00,000/- or anticipated price thereof, whichever is less. He/she can draw second car advance also on the repayment of first motor car advance along with interest thereon which may be for a period or five years or less in a tenure of Vidhan Sabha.

ii) House Building Advance:
i) ` 40,00,000/- for construction of house or purchasing a built up House/flat.
ii) ` 1,75,000/- for major repairs to the House of MLA.
        “Provided that a member who had drawn repayable advance for purchasing a built house or for building a house for the first time, he may draw repayable advance for second time immediately after the completion of recovery of principal amount along with interest on previous advance if:

            Provided further that the amount of repayable advance under clauses (a) and (b) shall not exceed thirty one lakhs rupees.”

i)    By Rail/Air

If a member travels alone or with one companion (spouse or any other dependent family member), he shall be entitled to travel by rail by Air Conditioned 1st Class or by air (economy class) and will be paid an amount equal to the actual rail fare by Air Conditioned 1st Class or air fare (economy class) as the case may be, subject to submission of actual rail/air tickets.

i) Every member (including members of his family) shall be entitled to undertake journey to any  place in India or outside India through any mode of transport i.e. by Rail ,own Car, State Car, Taxi or Air. The Member shall be reimbursed the expenses incurred on such journeys on furnishing a mere statement with regard to utilization of money to a maximum of ` 2,00,000/- only per annum. The Members are entitled to get advance for performing  journey by Air outside India.

iii) Two free non-transferable passes, which shall entitle him and his wife or any other person accompanying him to travel at any time by any public service vehicle of  Haryana State Transport Undertaking including deluxe coach; and or the Union territory of Chandigarh by any public service vehicle of the Pepsu Road Transport Corporation provided that if the journey is performed by him by an Air Conditioned vehicle, and that of a deluxe vehicle.

iii) One free non-transferable pass, which shall entitle him to travel at any time within the state of Haryana or the Union Terrotory of Chandigarh by any public service vehicle of the Pepsu Road Transport Corporation provided that if the journey is performed by him by an air conditioned vehicle, and that of a deluxe vehicle.

All the MLAs including the CM/Speaker/Ministers/Dy.Speaker/State Ministers/ CPS/PS are provided with a Laptop at the expenses of this Secretariat for a term

Every person shall be paid a pension of ` 7,500/- + DP+DA per mensem, who has served as a Member for a period not exceeding five years. Where any person has served as a Member for a period exceeding five years, there shall be paid to him an additional pension of ` 1,000/- per mensem for every year in excess of five years.

b) Family pension (rate/conditions of admissibility)

The surviving spouse or after his or her death, the Children (up to the age of eighteen years) of a Member who was entitled for drawing pension under the Act, shall be entitled to draw family pension of ` two thousand five hundred rupees or fifty percent of the last pension drawn, whichever is higher, per mensum by the Member"

Every person, who draws pension or family pension or is entitled to draw the same shall, in addition to the pension or family pension, as the case may be, admissible under the Act shall be paid dearness allowance on pensioners of the State Government.

Every person, who is entitled to pension shall be provided with:-

a) One free non-transferable pass, which shall entitle him to travel at any time by any public service vehicle of the Haryana State Transport Undertaking including Deluxe Coach;

b) One free non-transferable pass, which shall entitle him to travel at any time within the Union territory of Delhi by any public service vehicle of the Pepsu Road Transport Corporation provided that if the journey is performed by him by an air-conditioned vehicle, he shall pay the difference between the fare of such vehicle and that of a deluxe vehicle.

Rooms are provided to the Ex-MLAs in the Haryana MLAs Hostel at Chandigarh subject to their availability. 

iv) Identity Card

The Ex-MLAs As are also provided Identity cards, which entitle them to avail various facilities.