HARYANA VIDHAN SABHA

 

LIST OF BUSINESS FOR THE MEETING OF THE HARYANA VIDHAN SABHA TO BE HELD IN THE HALL OF THE HARYANA VIDHAN SABHA, VIDHAN BHAWAN, CHANDIGARH, ON FRIDAY, THE 14TH MARCH, 2008 AT 9.30 A.M.

I.        QUESTIONS

            Questions entered in the separate list to be asked and answers given.

II.        RESUMPTION OF DISCUSSION ON THE GOVERNOR’S ADDRESS

 

RESUMPTION of discussion on the following motion moved by Kumari Sharda Rathore, M.L.A. on the 10th March, 2008, namely :-

“That an address be presented to the Governor in the following terms :-

 

‘That the Members of the Haryana Vidhan Sabha assembled in this Session are deeply grateful to the Governor for the Address which he has been pleased to deliver to the House on the 7th March, 2008
at 2.00 P.M.’.”.

           

III.       MOTION UNDER RULE 22(2)

     A MINISTER                                      to move “that the discussion on Governor’s Address be postponed in favour of Presentation, Discussion and  Voting on Supplementary Estimates (2nd Instalment) for the year 2007-2008.”.

 

IV.       PRESENTATION OF SUPPLEMENTARY ESTIMATES (SECOND INSTALMENT) FOR THE YEAR 2007-2008 AND THE REPORT OF THE ESTIMATES COMMITTEE THEREON.

 

(i)

 

THE FINANCE MINISTER

 

to present the Supplementary Estimates (Second Instalment)-2007-2008.

 

(ii)

 

THE CHAIRPERSON, ESTIMATES COMMITTEE

 

to present the Report of the Committee on Estimates on the Supplementary Estimates (Second Instalment)-2007-2008.

V.        SUPPLEMENTARY ESTIMATES (SECOND INSTALMENT)-2007-2008.

 

1.         Discussion on the estimates of expenditure charged on the revenue of the State.

2.         Discussion and Voting on the Demands for Supplementary Grants.

 

Demand

No. 1

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 31,14,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 1- Vidhan Sabha.

 

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 1-3

Demand No. 3

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 25,54,90,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 3- Home.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 10-24

 

 

 

 

 

Demand No.4

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 60,40,37,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 4- Revenue.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 25-29

Demand No. 5

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 6,46,99, 000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 5- Excise & Taxation.

 

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 30-34

Demand No. 6

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 88,80,82,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 6- Finance.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 35-38

Demand No. 7

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 8,96,32,000/- for revenue expenditure and
Rs, 3,00,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 7- Other Administrative Services.

 

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 39-52

Demand No. 8

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 107,67,98,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 8- Buildings & Roads.

 

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 53-63

Demand No. 9

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 64,63,21,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 9- Education.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 64-66

Demand No. 10

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 76,56,70,000/- for revenue expenditure and
Rs. 7,64,00,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 10- Medical & Public Health.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 67-71

Demand No. 11

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 112,75,86,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 11- Urban Development.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 72-75

 

 

 

 

Demand No. 12

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 3,24,00,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 12- Labour & Employment.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 76-77

Demand No. 13

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 41,27,72,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 13- Social Welfare and Rehabilitation.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 78-85

Demand No. 14

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 3,80,27,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 14- Food & Suplies.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 86-88

Demand No. 15

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 410,15,11,000/- for revenue expenditure and
Rs. 40,90,00,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 15- Irrigation.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 89-110

Demand No. 16

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 5,94,61,000/- for revenue expenditure and
Rs. 65,00,00,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 16- Industries.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 111-120

Demand No. 20

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 2,73,15,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 20- Forests.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 121-124

Demand No. 21

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 184,36,95,000/- for revenue expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 21- Community Development.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 125-137

 

 

 

 

Demand No. 23

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 39,68,00,000/-  for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 23- Transport.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 138-142

Demand No. 24

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 83,000/-  for revenue expenditure and
Rs. 6,20,00,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 24- Tourism.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 143-147

Demand No. 25

A MINISTER

to move that a Supplementary sum not exceeding
Rs. 2,02,85,000/- for capital expenditure be granted to the Governor to defray charges that will come in the course of payment for the year ending 31st March, 2008 in respect of Demand No. 25- Loans & Advances by State Government.

Supplementary Estimates (Second Instalment) 2007-2008

 

Pages 148-149

 

 

  

CHANDIGARH:                                                                                           SUMIT KUMAR

THE 13TH MARCH, 2008                                                                             SECRETARY.