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HARYANA
VIDHAN SABHA
LIST OF BUSINESS FOR THE MEETING OF THE
HARYANA VIDHAN SABHA TO BE HELD IN THE HALL OF THE HARYANA VIDHAN SABHA,
VIDHAN BHAWAN, CHANDIGARH, ON THURSDAY, THE 15TH MARCH, 2007 AT
9.30 A.M.
I. QUESTIONS
Questions
entered in the separate list to be asked and answers given.
II. NON-OFFICIAL RESOLUTIONS.
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1.
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SHRI
NIRMAL SINGH, M.L.A.
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“Sikhs
in Haryana have always aspired for self regulation of their religious
affairs and all religious institutions including Sikh Gurudwara
Prabandhak Committee (SGPC). A separate SGPC
has been constituted in the State of Delhi also.
I, therefore, urge upon this
House to resolve that Sikhs in Haryana must get a reflection of their
aspirations for a right of Self Governance of their religious institutions
through carving out a separate Haryana Sikh Gurudwara
Prabandhak Committee by enactment of a law
envisaging control of all Gurudwaras and other
religious institutions.”
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2.
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Dr.
SUSHIL INDORA, M.L.A.
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“This
House express its deep concern over the
situation arising due to continuously decreasing production rate of
agricultural produce.
This House, therefore,
recommends to the State Government to take effective steps for
implementing the scheme for providing technical knowledge to the farmers
of the State for obtaining production rate as equal to the production
rate of scientific laboratories.”
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3.
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Dr. SUSHIL INDORA, M.L.A.
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“This
House express its deep concern over the large
scale of migration towards the urban areas due to continuously increasing
unemployment in the rural areas of the State.
This House, therefore, recommends
to the State Government to take effective steps for implementing the
scheme of new Cottage Industrial Policy for promoting the establishment
of agricultural based Cottage Industries in the State.”
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4.
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Dr.
SUSHIL INDORA, M.L.A.
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“This
House express its deep concern over the poor
system of education in the State.
This House, therefore, recommends
to the State Government to open primary schools within the distance of
half kilometre of each group of small villages
(Dhanies) of the State.”.
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CHANDIGARH : SUMIT
KUMAR,
THE 14TH
MARCH, 2007. SECRETARY.
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