HARYANA VIDHAN SABHA
LIST OF BUSINESS FOR THE MEETING OF THE HARYANA VIDHAN SABHA TO BE HELD
IN THE HALL OF THE HARYANA VIDHAN SABHA, VIDHAN BHAWAN, CHANDIGARH, ON TUESDAY,
THE 13TH MARCH, 2007 AT 9.30 A.M.
I. QUESTIONS
Questions entered in the separate list to be asked and answers given.
II. MOTION UNDER RULE
121.
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A MINISTER ALSO |
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to move
that the provisions of Rules 231, 233, 235 and 270 of the Rules of Procedure
and Conduct of Business in the Haryana Legislative Assembly in-so-far as they
relate to the constitution of the :- i) Committee on Public Accounts; ii) Committee on Estimates; iii) Committee on Public Undertakings; and iv) Committee on the Welfare of Scheduled Castes, Scheduled Tribes &
Backward Classes, for the
year 2007-2008 be suspended. to move
that this House authorizes the Speaker, Haryana Vidhan Sabha, to nominate the
Members of the aforesaid Committees for the year 2007-2008, keeping in view
the proportionate strength of various parties/groups in the House. |
III. RESUMPTION OF
DISCUSSION ON THE GOVERNOR’S ADDRESS
RESUMPTION of discussion on the following motion moved by Shri Karan Singh Dalal, M.L.A. on
“That an address be presented to the Governor in the
following terms :-
‘That the Members of the Haryana Vidhan Sabha
assembled in this Session are deeply grateful to the Governor for the Address
which he has been pleased to deliver to the House on