HARYANA
VIDHAN SABHA
LIST OF BUSINESS FOR THE MEETING OF THE
HARYANA VIDHAN SABHA TO BE HELD IN THE HALL OF THE HARYANA VIDHAN SABHA, VIDHAN
BHAWAN, CHANDIGARH, ON WEDNESDAY, THE 23RD MARCH, 2005 AT 2.00 P.M.
(2ND SITTING)
I.
MOTION UNDER RULE 15
A MINISTER to move that the proceedings on the items of business fixed for today be exempted at this day’s sitting from the provisions of the Rule ‘Sittings of the Assembly’, indefinitely.
II.
MOTION UNDER RULE 16
A MINISTER to move that the Assembly at its rising this day shall stand adjourned sine-die.
III.
LEGISLATIVE BUSINESS
|
The
Haryana Appropriation (No. 1) Bill, 2005. |
|
A MINISTER |
|
to
introduce the Haryana Appropriation to
move that the Haryana Appropriation Also
to move that the Bill be passed. |
|
|
|
|
|
|
|
|
|
The
Haryana Appropriation Vote on Account (No. 2) Bill, 2005. |
|
A MINISTER |
|
to
introduce the Haryana Appropriation Vote on Account (No. 2) Bill ; to
move that the Haryana Appropriation Vote on Account (No. 2) Bill be taken
into consideration at once; Also
to move that the Bill be passed. |
|
|
|
|
|
|
|
|
|
The
Haryana Staff Selection Commission (Repeal) Bill, 2005. |
|
A MINISTER |
|
to
introduce the Haryana Staff Selection Commission (Repeal) Bill ; to
move that the Haryana Staff Selection Commission (Repeal) Bill be taken
into consideration at once; Also
to move that the Bill be passed. |
|
|
|
CHANDIGARH:
SUMIT KUMAR,
THE 22ND MARCH, 2005
SECRETARY.